Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Karnataka - Subsection

Section 60(1)(c) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(c)to call for any return, statement, account or report which he may think fit, from any person connected with a Hindu Religious institution ;