Rajasthan High Court - Jaipur
Rajasthan Public Service Commission vs Yogita Yaduvanshi D/O Shri Mukesh Kumar on 2 December, 2020
Bench: Chief Justice, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 804/2020
Rajasthan Public Service Commission
----Appellant
Versus
Yogita Yaduvanshi D/o Shri Mukesh Kumar
----Respondent
For Appellant(s) : Mr. M.F. Baig (through VC) For Respondent(s) : Mr. Padam Singh Gurjar (through VC) HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 02/12/2020 Matter comes up on an application No. 1/2020 for vacation of the interim order dated 5.11.2020 passed by this Court.
Having heard the learned counsel for the parties and carefully perused the relevant material on record, no case is made out to vacate the interim order dated 5.11.2020. The application for vacation of the interim order dated 5.11.2020 is accordingly dismissed.
List this appeal for final disposal on 15.1.2021. Interim order dated 5.11.2020 to continue till then. (PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ DK/Mohit Rohila 28 (Downloaded on 05/12/2020 at 09:03:05 PM) Powered by TCPDF (www.tcpdf.org)