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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 92(1)(a) in The Constitution of Jammu and Kashmir

(a)assume to himself all or any of the functions of the Government of the State and all or any of the powers vested in or exercisable by any body or authority in the State ;