Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Jammu-Kashmir - Subsection Section 51(1) in The Jammu and Kashmir Electricity Act, 2010 (1)The Commission may, after consultation with the licensees and the persons likely to be affected, specify standards of performance of a licensee or a class of licensees.
