Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(2)(xxvii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxvii)publish and circulate, form time to time, the rates of agricultural produces, brought into the market area for sale, as prescribed.