Madhya Pradesh High Court
Shailesh Jain @ Banti vs Sachin Pal (Minor) S/O Shri ... on 19 March, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 MP-1660-2020
The High Court Of Madhya Pradesh
MP-1660-2020
(SHAILESH JAIN @ BANTI Vs SACHIN PAL (MINOR) S/O SHRI LAXMINARAYAN PAL THR. MOTHER
SMT. NEEMA BAI PAL AND OTHERS)
1
Gwalior, Dated : 19-03-2020
Shri Gaurav Mishra, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee within three
working days, failing which this petition shall stand dismissed without further reference to the Court.
Petitioner is also directed to serve respondents either personally or through their counsel for which requisites be filed within three working days.
Let an affidavit regarding Humdust service be filed before close of next week.
List for hearing on admission and as well as I.A. No.1515/20 on 30th March, 2020.
(SHEEL NAGU) JUDGE ojha YOGENDR A OJHA 2020.03.2 0 10:20:59 +05'30'