Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 183(2)] [Section 183] [Entire Act] State of Uttar Pradesh - Subsection Section 183(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)animals vesting in the Union of India except where the provisions of clause (2) of Article 285 of the Constitution of India apply;