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Himachal Pradesh High Court

Sarabjeet Singh vs . State Of H.P. & Ors. on 14 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sarabjeet Singh vs. State of H.P. & Ors.

CWP No. 3429 of 2022 14.10.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.

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Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents- State.

Mr. Naresh Kumar Gupta, Advocate, for respondents No. 5 & 6.

List on 18.10.2022, when State shall impart specific instruction as to what steps have been taken by it to nab the convict Vishal Bansal son of Sh. Vinod Kumar and also to impart specific instructions as to what steps have been taken against the surety, who furnished bonds at the time of the release of convict Vishal Bansal on parole.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 14, 2022 (Sanjeev) ::: Downloaded on - 14/10/2022 20:06:24 :::CIS