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[Cites 0, Cited by 3] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(p) in The Payment Of Wages Act, 1936

(p)[ deductions, made with the written authorisation of the employed person, for contribution to the Prime Minister's National Relief Fund or to such other Fund as the Central Government may, by notification in the Official Gazette, specify;] [ Inserted by Act 29 of 1976, Section 4 (w.r.e.f. 12.11.1975).]