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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(4)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)to bring to the notice of the Planning and Evaluation (Monitoring) Board, Academic Council or the Executive Council, as the case may be, matters of importance relating to the examinations in such subjects or group of subjects.