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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(2)If one seat is to be filled and there is only one contesting candidate or two seats are to be filled and the number of contesting candidate is two, the Returning Officer shall declare the contesting candidate or candidates as the case may be, as duly elected.