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[Cites 0, Cited by 0] [Section 162A] [Entire Act]

State of Kerala - Subsection

Section 162A(5) in Kerala Panchayat Raj Act, 1994

(5)The ex-officio Secretaries referred to in sub-section (11) of section 179 shall attend the meetings of the respective standing committee and render necessary assistance to the committee in the discharge of its functions.