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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Rajasthan - Subsection

Section 163(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)Such project engineer shall exercise overall control of the operations and the activities at such project and be responsible for carrying out the activities safety.