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[Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(2)(b) in The Coal Mines Regulations, 2017

(b)no work other than the operations required under clause (a) shall be done in any part of the mine which is not effectively sealed off from any such goaf or broken strata.