Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(b) in Tripura Public Demand Recovery Act, 2000

(b)the Certificate Officer to whom, a copy of the certificate is sent for execution under sub-section (1) of Section 11.