Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(4)(h) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011 (h)whether the child belongs to the weaker section within the meaning of Clause (e) of Section 2 of the Act;