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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1)(a) in Srinagar and Jammu Cluster Universities Act, 2016

(a)to frame the budget estimates of the Cluster University and to submit these to the University Council at a time to be prescribed by Statutes ;