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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Subordinate Accounts Service Rules, 1963

(i)"Member of the Service" means a person appointed in a substantive capacity to a post of the Service under the provisions of these Rules or the rules or orders superseded by these Rules, and includes a person placed on probation;