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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(m) in The Goa, Daman and Diu Preservation of Trees Act, 1984

(m)"wood lot" means any piece of land of which trees form the main crop, the number of such trees in each hectare being not less than twenty-five;