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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Telangana - Subsection

Section 115(2)(b) in Telangana Panchayat Raj Act, 2018

(b)restrict the noise or vibration by prohibiting the working of the factory, workshop or work-place between the hours of 6.00 p.m. and 8.00 a.m.