Delhi High Court - Orders
Satyabir Singh & Ors vs Dedicated Freight Corridor ... on 13 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5321/2023
SATYABIR SINGH & ORS. ..... Petitioners
Through: Mr. Rohan Jaitley, Mr. Saurabh
Agrawal, Ms Komal Mundhra and
Mr.Dev Pratap Shahi, Advocates
versus
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED ..... Respondent
Through: Mr.V.S.R. Krishna and Mr.V
Shashank Kumar, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 13.10.2023 CM APPL. 53672/2023 (Interim relief)
1. The instant application under Section 151 of the Code of Civil Procedure, 1908 has been filed on behalf of applicants/petitioners seeking the following reliefs:-
"a) Stay the effect and operation of the Circular No. 846/2023 dated 06.10.2023 notifying CBT examination, for the Electrical Department, till final disposal of the present Writ Petition; AND/OR
b) Pass such other order(s) and / or direction(s) that this Hon'ble Court may deem fit in the facts and circumstances of the present case."
2. Learned counsel appearing on behalf of applicants/petitioners has This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:33:29 made an innocuous prayer that the petitioners may be allowed to participate in the inter-cluster promotion examination, which is scheduled to be held on 3rd November, 2023.
3. Learned counsel for the non-applicant/respondent, appearing on advance notice, vehemently opposed the instant application submitting to the effect that there is no merit in the same. However, he fairly conceded that if the applicants/petitioners are eligible, they may appear in the inter- cluster promotion examination which is scheduled to be held on 3 rd November, 2023.
4. Keeping in view the facts and circumstances and submissions made on behalf of the parties, the respondent is directed to allow the petitioners to appear in the inter-cluster promotion examination to be conducted on 3rd November, 2023, after verifying the eligibility of the said candidates/petitioners, without prejudice to the right and contention of the petitioners.
5. List on 17th October, 2023 i.e. the date already fixed.
CHANDRA DHARI SINGH, J OCTOBER 13, 2023 Dy/db Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 16:33:29