Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Greater Bengaluru City Corporation - Section 14(1) in The Bangalore City Civil Court Act, 1979 (1)The High Court may by notification and subject to the condition of previous publication make rules for carrying out the purposes of this Act.
