Delhi High Court - Orders
Shekhawati Shikshak Parsikshan ... vs National Council For Teacher Education ... on 10 February, 2022
Author: Rekha Palli
Bench: Rekha Palli
Via Video Conferencing
$~2, 29 to 125 & 130
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2047/2022
SHEKHAWATI SHIKSHAK PARSIKSHAN SANSTHAN
..... Petitioner
Through Mr.Sanjay Sharawat, Adv.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION & ANR.
..... Respondents
Through Mr..Jai Sahai Endlaw & Mr.Ashish
Kumar, Advs.
with W.P.(C) 988/2021, W.P.(C) 992/2021, W.P.(C) 995/2021,
W.P.(C) 996/2021, W.P.(C) 1012/2021, W.P.(C) 1031/2021, W.P.(C)
1039/2021, W.P.(C) 1040/2021, W.P.(C) 1047/2021, W.P.(C)
1203/2021, W.P.(C) 1205/2021, W.P.(C) 1212/2021, W.P.(C)
1232/2021, W.P.(C) 1327/2021,W.P.(C) 1519/2021, W.P.(C)
1676/2021. W.P.(C) 1758/2021, W.P.(C) 1764/2021, W.P.(C)
1918/2021, W.P.(C) 2022/2021, W.P.(C) 2177/2021, W.P.(C)
2656/2021, W.P.(C) 2657/2021, W.P.(C) 2663/2021, W.P.(C)
2678/2021, W.P.(C) 2829/2021, W.P.(C) 3047/2021, W.P.(C)
3050/2021, W.P.(C) 3051/2021, W.P.(C) 3052/2021, W.P.(C)
3053/2021, W.P.(C) 3054/2021, W.P.(C) 3056/2021, W.P.(C)
3057/2021, W.P.(C) 3073/2021, W.P.(C) 3100/2021, W.P.(C)
3101/2021, W.P.(C) 3169/2021, W.P.(C) 3335/2021, W.P.(C)
3342/2021, W.P.(C) 3346/2021, W.P.(C) 3363/2021, W.P.(C)
3364/2021, W.P.(C) 3474/2021, W.P.(C) 3475/2021, W.P.(C)
3478/2021, W.P.(C) 3547/2021, W.P.(C) 3562/2021, W.P.(C)
3552/2021, W.P.(C) 3553/2021, W.P.(C) 3569/2021, W.P.(C)
3570/2021, W.P.(C) 3572/2021, W.P.(C) 3575/2021, W.P.(C)
3627/2021, W.P.(C) 3637/2021, W.P.(C) 3664/2021, W.P.(C)
3674/2021, W.P.(C) 3775/2021, W.P.(C) 3905/2021, W.P.(C)
4510/2021, W.P.(C) 4511/2021, W.P.(C) 4586/2021, W.P.(C)
4595/2021, W.P.(C) 4606/2021, W.P.(C) 4856/2021, W.P.(C)
4857/2021, W.P.(C) 4874/2021, W.P.(C) 4875/2021, W.P.(C)
5031/2021, W.P.(C) 5032/2021, W.P.(C) 5034/2021, W.P.(C)
5086/2021, W.P.(C) 5092/2021, W.P.(C) 5131/2021, W.P.(C)
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:11.02.2022
16:37:25
5148/2021, W.P.(C) 5402/2021, W.P.(C) 5411/2021, W.P.(C)
5545/2021, W.P.(C) 5835/2021, W.P.(C) 6681/2021, W.P.(C)
6698/2021, W.P.(C) 6951/2021, W.P.(C) 7805/2021, W.P.(C)
8839/2021, W.P.(C) 9752/2021, W.P.(C) 9900/2021, W.P.(C)
10057/2021,W.P.(C) 10058/2021, W.P.(C) 11268/2021, W.P.(C)
11488/2021, W.P.(C) 12797/2021, W.P.(C) 14252/2021, W.P.(C)
14717/2021, W.P.(C) 140/2022, W.P.(C) 153/2022, W.P.(C)
289/2022 & W.P.(C) 2365/2022
Appearances: -
For the petitioners: -
Mr. Mayank Manish and Mr. Ravi Kant, Advocates for petitioners in
item nos. 38 to 41, 43, 44, 47, 63, 64, 67 to 72, 74, 107, 112, 130
Mayank manish and Ravi kant for petitioner
Mr. Kunal Jaiman for petitioner in Item no. 42, 93, 100, 104 & 114
Mr. R.K. Ruhil and Mr. Sumit Bishnoi, Advs. for petitioners in item
nos. 45 & 46
Ms. Aakanksha Kaul, Mr. Manek Singh, Mr. Pranav Gupta and Mr.
Aman Sahani, Advs. for respondent in item 122 (W.P.(C)
14717/2021)
Mr. Amitesh Kumar, Mr.Binisa Mohanty & Ms. Priti Kumari, Advs.
for the petitioners in items 21, 29-37,48-52,54,65,66, 75,76,80-
84,88,98-99,101,102,105,106,109-111,113,115-117,120, 122,
131,135.
Mr. Sanjay Sharawat & Mr. Divyank Rana, Advocates for the
Petitioners in item nos. 2, 56-62, 77-79, 85-86, 89-82, 94-97, 103,
108, 118-119 & 123-125.
For respondents:
Mr. Jai Sahai Endlaw, Mr. Subhoday Banerjee, Mr. Ashutosh Rana
and Mr. Ashish Kumar, Advocates for respondents in item nos.
2,29,30,31,33,37,38,39,42,43,45,48-71,73,75-79, 85-102,104, 105,
107-113,115-119,121,123,124,125,130
Mr. Shivam Singh, Standing Counsel NCTE with Mr. Jaideep
Khanna, Adv. and Mr. Hamza Tariq, Adv. in item nos. 40,41, 44, 47,
68, 69,72,74
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:11.02.2022
16:37:25
ORDER
% 10.02.2022
1. Arguments heard.
2. Judgment reserved.
REKHA PALLI, J FEBRUARY 10, 2022/acm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:11.02.2022 16:37:25