Andhra Pradesh High Court - Amravati
Datla Venkata Rambabu Raj Dvr Raju vs Dammalapati Satyanarayana on 2 July, 2025
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No.A.S.No.650 of 2013
PROCEEDING SHEET
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ORDER
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01. 02.07.2025 BVLNC, J Previous proceeding I.A.Nos.1, 2 & 3 of 2025 sheet is not available in the It is submitted that there is another appeal i.e., bundle A.S.No.627 of 2013 is connected to this appeal and in the said appeal also LR applications filed and they were returned and sought time for resubmitting the same.
In that view of the matter, Registry is directed to verify and list both matters along with the applications on 09.07.2025.
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BVLNC, J
Pmk
Sl. OFFICE
ORDER
No DATE NOTE