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[Cites 0, Cited by 0] [Section 133B(4)] [Section 133B] [Entire Act]

Union of India - Subsection

Section 133B(4)(a) in The Aircraft Rules, 1937

(a)An approved organization shall provide, for the use and guidance of its personnel, manuals which shall contain details of information concerning policies, procedures, practices and quality control methods relating to activities of that organization and as may be specified by the Director-General.