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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(a) in Bombay Queen Victoria Staute Site (And Adjoining Land Utilization for Construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968

(a)All that piece or parcel of land comprised in Queen Victoria statue site containing, by admeasurement, 1013 sq. yards i.e. 847 sq. metres or thereabout and bearing Cadestral Survey No. 733 of Fort division and bounded as follows: that is to say, on or towards the South by the public street and beyond it the property of Central Telegraph Office bearing C. S. No. 708, on or towards the West by the Mayo Road, on or towards the East by the. Mahatma Gandhi Road (formerly known as Esplanade Road) and or towards the North by the road junction.The boundaries of the above land are shown in red colour on the plan below.