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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Goa - Subsection

Section 255(3) in Goa Prisons Rules, 2006

(3)Prisoners may be allowed to write letters at the scale mentioned below:(a)Four letters per calendar month; two at Government cost and two at prisoner's cost to Class I prisoners;(b)Two letters per calendar month; one at Government cost and one at his own cost to Class II prisoners.