Madhya Pradesh High Court
Surya Prakash Dubey vs The Mp Pollution Control Board Housing ... on 16 December, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WP-37120-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 37120 of 2024 (SURYA PRAKASH DUBEY Vs THE MP POLLUTION CONTROL BOARD HOUSING BOARD COLONY GWALIOR MP THROUGH NETRAPAL SINGH ) Dated : 16-12-2025 Parties through their counsel.
Counsel for parties sought time. As prayed, list this case after winter vacation.
(ANAND PATHAK) (ANIL VERMA)
JUDGE JUDGE
"R"
Signature Not Verified
Signed by: ROHIT SHARMA
Signing time: 12/17/2025
11:05:11 AM