Bombay High Court
Hansraj Paltu Yadav vs Chandra R. Yadav And Ors on 24 August, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-920
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1134 OF 1999
Hansraj Paltu Yadav ....PETITIONER
V/S
Chandra R. Yadav And Ors. ....RESPONDENT
None for Petitioner. Ms.Druti Datar for R.No.1 CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 24th August, 2023 P.C. :
The Registry to verify and place the matter before the appropriate Court.
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