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Allahabad High Court

Nand Lal Jaiswal vs Union Of India Through The Ministry Of ... on 17 June, 2010

Bench: Devi Prasad Singh, Yogendra Kumar Sangal

Court No. - 27

Case :- MISC. BENCH No. - 5825 of 2010

Petitioner :- Nand Lal Jaiswal
Respondent :- Union Of India Through The Ministry Of Internal & Others.
Petitioner Counsel :- B.R. Singh
Respondent Counsel :- C.S.C,Bireshwar Nath

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogendra Kumar Sangal,J. Supplementary affidavit filed on behalf of the petitioner is taken on record. Counsel for opposite party No. 4 appeared. Let counter affidavit be filed within four week. Rejoinder affidavit, if any, be filed in another two weeks.

List thereafter.

Order Date :- 17.6.2010 Rakesh