Allahabad High Court
Nand Lal Jaiswal vs Union Of India Through The Ministry Of ... on 17 June, 2010
Bench: Devi Prasad Singh, Yogendra Kumar Sangal
Court No. - 27 Case :- MISC. BENCH No. - 5825 of 2010 Petitioner :- Nand Lal Jaiswal Respondent :- Union Of India Through The Ministry Of Internal & Others. Petitioner Counsel :- B.R. Singh Respondent Counsel :- C.S.C,Bireshwar Nath Hon'ble Devi Prasad Singh,J.
Hon'ble Yogendra Kumar Sangal,J. Supplementary affidavit filed on behalf of the petitioner is taken on record. Counsel for opposite party No. 4 appeared. Let counter affidavit be filed within four week. Rejoinder affidavit, if any, be filed in another two weeks.
List thereafter.
Order Date :- 17.6.2010 Rakesh