Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273(4)] [Section 273] [Entire Act] State of Rajasthan - Subsection Section 273(4)(i) in Rajasthan Land Revenue (Land Records) Rules, 1957 (i)[ (a) He must have passed the 10+2/Senior Secondary School Examination or any other equivalent examination, recognised by the Government; and