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[Cites 0, Cited by 0] [Section 67M] [Entire Act]

State of Punjab - Subsection

Section 67M(2) in The Punjab Factory Rules, 1952

(2)It shall also include information on the quality and quantity of gaseous waste discharged through the stacks or other openings, and arrangements such as provision of scrubbers, cyclone separators, electrostatic precipitators or similar such arrangements made for controlling pollution of the environment.