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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)Every ordinance made by the Board of Management shall have effect from such date, as the Board of Management may specify and shall be submitted to the Chancellor for information.