Patna High Court - Orders
Chandi Dutta Upshastri Mahavidyalaya vs Kameshwar Singh Darbhanga Sanskrit ... on 9 October, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14021 of 2019
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Chandi Dutta Upshastri Mahavidyalaya
... ... Petitioner/s
Versus
Kameshwar Singh Darbhanga Sanskrit University and ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Durga Nand Jha, Advocate
For the Respondent/s : Mr.Subhash Chandra Mishra (SC 16)
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
3 09-10-2023By way of last chance, four weeks' time is granted to the respondent- State to file counter affidavit.
The learned counsel for the Kameshwar Singh Darbhanga Sanskrit University is directed to serve a copy of the counter affidavit to the learned counsel for the petitioner, within a week.
Accordingly, list on 09.11.2023.
(Anil Kumar Sinha, J) rinkee/-
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