Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 85(4)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(4)(c) in Tamil Nadu Panchayats Act, 1994

(c)carry into effect the resolutions of the Panchayat Union Council;