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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(2)The receipts and ticket books shall be printed as in Forms II and III and each receipts shall bear the office seal of the village panchayat or the panchayat union council, as the case may be.