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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(4)(c) in Manipur Coaching Institute (Control and Regulation) Act, 2017

(c)Tuition fees - (1) The coaching institute shall have to issue a prospectus, mentioning different curriculum and duration of completion of curriculum along with the tuition fees.