Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 85 in Employees' State Insurance (General) Regulations, 1950 85. [* * *] [ Regn. 85 omitted by Noti. No. Genl./Amdt./4, dated 11.12.1977.]
