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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(e) in Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Act, 2004

(e)"Government Quota'" means those seats in a self financing professional college against which the Commissioner for Entrance Examinations makes allotment for admission;