Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 18 in The Passports Act, 1967 18. Passports, etc. not to be issued to persons who cannot emigrate under Act 7 of 1922.— Rep. by the Passports (Amendment) Act, 1993 (35 of 1993), sec. 8 (w.e.f. 1-7-1993).
