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Allahabad High Court

M/S Birla Corporation Ltd. Thru O.P. ... vs State Of U.P. Thru Institutional ... on 12 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- MISC. BENCH No. - 6176 of 2004

Petitioner :- M/S Birla Corporation Ltd. Thru O.P. Dokania Vice President
Respondent :- State Of U.P. Thru Institutional Finance Secretary & Anr
Petitioner Counsel :- Piyush Agarwal,S.M.K. Chaudhary,Sushil Agarwal
Respondent Counsel :- C.S.C

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Heard Shri Bharat Ji Agrawal and Sri S.M.K. Choudhary, learned Senior Advocates assisted by Sri Piyush Agarwal on behalf of petitioner. Arguments could not be concluded.

List on 27.01.2010 for further hearing at 2 P.M. Order Date :- 12.1.2010 psd