Section 206(3)(m) in The Finance Act, 2018

[Cites 0, Cited by 0] [Section 206(3)] [Section 206] [Entire Act]

Union of India - Subsection

Section 206(3)(m) in The Finance Act, 2018

(m)in section 14, -

(i)in the marginal heading for the words "road Fund", the words "Road and Infrastructure Fund" shall be substituted;

(ii)in clause (a), for the words "highways and State roads", the words "highways, State roads and other infrastructure" shall be substituted;