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[Cites 0, Cited by 0] [Section 460] [Entire Act]

State of Punjab - Subsection

Section 460(1) in Punjab Jail Manual, 1996

(1)If a prisoner desires to appeal or to file revision declares that he has no relative, friend or agent who is willing to make an appeal or file revision for him, the Superintendent shall apply (Form No. 154) for a copy to a such prisoner against which he desires to appeal or to file revision.