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State of Jammu-Kashmir - Section

Section 61 in The Jammu and Kashmir Consolidation of Holdings Act, 1962

61. Close of consolidation operations.

- As soon as may be after fresh maps and records have been prepared under section 32, the Government shall issue a notification in the Government Gazette that the consolidation operations have been closed in the unit and the estate or estates forming part of the unit shall then cease to be under consolidation operations.