Section 74(2)(j) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(2)(j) in The U.P. Co-operative Societies Act, 1965

(j)to make any compromise or arrangement with creditors or persons claiming to be creditors or having or alleging to have any claims, present or future, whereby the society may be rendered liable; and

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State of Uttar Pradesh - Subsection

Section 74(2)(j) in The U.P. Co-operative Societies Act, 1965