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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(i) in Kerala State Handloom Weavers' Co-operative Society (Special ProviSions) Act, 1960

(i)the handloom weavers' co-operative society formed by the devision of the Trichur Society;