Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act] State of Gujarat - Subsection Section 249(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949 (c)cause such lamps to be lighted by means of oil, gas, electricity or such other light as the Corporation shall from time to time determine.