Supreme Court - Daily Orders
Vinod Kumar Gupta vs Deputy Commissioner Of Income Tax ... on 31 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.14 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29285/2018
(Arising out of impugned final judgment and order dated 12-03-2018
in ITA No. 1003/2017 04-05-2018 in RP No. 185/2018 passed by the
High Court Of Delhi At New Delhi)
VINOD KUMAR GUPTA Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX
CENTRAL CIRCLE 17 Respondent(s)
(FOR ADMISSION and I.R. and IA No.118803/2018-CONDONATION OF DELAY
IN FILING)
Date : 31-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Dr. Rakesh Gupta, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Somil Agrawal, Adv.
Ms. Monika Ghai, Adv.
Mr. Rohit Kumar Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS Signature Not Verified BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.01 12:13:50 IST Reason: