Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(xi) in The Shree Somnath Sanskrit University Act, 2005 (xi)suitable and adequate physical facilities, such as buildings, laboratories, library, books, equipments required for teaching and research, hostels,
