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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(2)When electricity is issued to illuminate the premises or for other purposes, the electric wiring shall be armoured or put in metal conduits so as to render it safe from risks of fires by short circuit.